
Bar Council ID
d/103/200
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- Lawyer Profile
Advocate Vivek Nasa
Experience: 15 Years
Gurgaon, Haryana
Advocate Vivek Nasa
www.viveknasa.com
City Of Residence
Gurgaon
Court Of Practice
- Delhi High Court
- District Court Gurgaon
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Alternative Dispute Resolution
- Arbitration & Conciliation
- Banking & Finance
- Bankruptcy
- Business & Industry
- Cheque Bounce
- Child Custody
- Civil Law
- Commercial Law
- Commodities Law
- Communication & Telecom
- Competitive Practices
- Constitutional Law
- Contract Act
- Corporate Law
- Criminal Law
- Cyber Law
- Divorce & Alimony
- Environmental & Forest Law
- Family Law
- General Practice
- Information Technology
- Intellectual Property Rights
- Media & Entertainment
- Property Law
- Real Estate
- Recovery & Debt
- Trade & Malpractices
- Will And Trust
Langauges
- English
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