Bar Council ID
U.K./381/2017
- Lawyer Search
- Lawyer Profile
Advocate Paresh Sharma
Experience: 2 Years
New Delhi, Delhi
Advocate Paresh Sharma
MASTERS IN LAW. EXPERTISE IN CONSTITUTIONAL LAW. AS WELL DEAL IN REAL ESTATE MATTER ALONGWITH CIVIL AND CONSUMER DISPUTE MATTER
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal Principal Bench, New Delhi
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Karkardooma
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- National Company Law Tribunal
- National Consumer Disputes Redressal Commission
- Prevention of Money Laundering Appellate Tribunal
- State Commission Delhi
Area Of Expertise
- Civil Law
- Constitutional Law
- Consumer Protection
- Contract Act
- Criminal Law
- Environmental & Forest Law
- Motor Vehicle Acts & Rules
- Property Law
- Real Estate
- Recovery & Debt
- Will And Trust
Langauges
- English
- Gujarati
- Hindi
- Nepali
- Urdu
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