Adv. S K Tambde

Bar Council ID

MAH/6142/2016

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Advocate Adv. S K Tambde Associates

Experience: 3 Years
Nagpu, Maharashtra

Advocate Adv. S K Tambde Associates

I am Practicing Lawyer, handling cases independently with a result oriented approach, both professionally and ethically and has now acquired over 3 years of professional experience in providing legal consultancy and advisory services.

City Of Residence

Nagpu

Court Of Practice
  • BOMBAY HIGH COURT (NAGPUR BENCH)
  • Central Administrative Tribunal (CAT) Nagpur
  • Debt Recovery Tribunal (DRT), Nagpur
  • District Court Nagpur
  • National Company Law Tribunal
Area Of Expertise
  • Arbitration & Conciliation
  • Bankruptcy
  • Civil Law
  • Commercial Law
  • Consumer Protection
  • Corporate Law
  • R.T.I (Right To Information)
  • Recovery & Debt
Langauges
  • English
  • Hindi
  • Marathi

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