
Bar Council ID
D/342/1995
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- Lawyer Profile
Advocate Ashish Kulshrestha
Experience: 25 Years
New Delhi, Delhi
Advocate Ashish Kulshrestha
Arbitration & Conciliation Child Custody Civil Law Commercial Law Constitutional Law Contract Act Corporate Law Criminal Law Divorce & Alimony Education Environmental & Forest Law Family Law Food & Drug Law Landlord And Tenancy Law Motor Vehicle Acts & Rules Muslim Law Property Law Recovery & Debt Will And Trust
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Patiala
- Supreme Court Of India
Area Of Expertise
- Criminal Law
Langauges
- English
- Hindi
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