Bar Council ID
P/769/2001
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Advocate Rohit Gupta
Experience: 18 Years
Chandigarh, Chandigarh
Advocate Rohit Gupta
Member of High Court Bar Association, in-house corporate counsel with various MNCs. Practise in Punjab & Haryana High Court, DRT, DRAT, NCLT Chandigarh bench, RERA courts (of Chandigarh, Punjab & Haryana), State Consumer Commissions (of Chandigarh, Punjab & Haryana), District Consumer Forums (of Punjab, Haryana, Chandigarh), Chandigarh District Court, ITAT, arbitration, etc., apart from appearing in other courts/ forums/ tribunals.
City Of Residence
Chandigarh
Court Of Practice
- Punjab and Haryana High Court
Area Of Expertise
- Accident & Injuries
- Arbitration & Conciliation
- Banking & Finance
- Bankruptcy
- Civil Law
- Commercial Law
- Consumer Protection
- Contract Act
- Corporate Law
- Environmental & Forest Law
- Food & Drug Law
- General Practice
- Information Technology
- Motor Vehicle Acts & Rules
- Property Law
- Real Estate
- Recovery & Debt
Langauges
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