Bar Council ID
450/2016
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Advocate Sanjay Kustwar
Experience: 5 Years
New Delhi, Delhi
Advocate Sanjay Kustwar
I am advocate from Supreme Court Of Indian and high-court Delhi , all tribunals,all district courts in Delhi I am a criminal lawyer but matters handling all case
City Of Residence
New Delhi
Court Of Practice
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Agricultural Law
- Armed Forced Tribunal
- Cheque Bounce
- Child Custody
- Civil Law
- Commercial Law
- Constitutional Law
- Consumer Protection
- Contract Act
- Divorce & Alimony
- Family Law
- Human Rights
- Labour Law
Langauges
- English
- Hindi
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