Bar Council ID
D/1967-1C/2008
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- Lawyer Profile
Advocate Musarrat Dhanse Husain
Experience: 13 Years
New Delhi, Delhi
Advocate Musarrat Dhanse Husain
Very hard working, problem solving,
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal Principal Bench, New Delhi
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Consumer Forums, Delhi
- Family Court, Delhi
- Supreme Court Of India
Area Of Expertise
- Arbitration & Conciliation
- Cheque Bounce
- Child Custody
- Civil Law
- Constitutional Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Motor Vehicle Acts & Rules
- Muslim Law
- Real Estate
- Will And Trust
Langauges
- English
- Hindi
- Konkani
- Marathi
- Urdu
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