Bar Council ID
D/70/2014
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- Lawyer Profile
Advocate Vaibhav Rathi
Experience: 16 Years
New Delhi, Delhi
Advocate Vaibhav Rathi
Providing services related to Income Tax - Search, Investigation and appeals, Investigation before Enforcement Directorate under PMLA, Benami Law and FEMA.
City Of Residence
New Delhi
Court Of Practice
- Income Tax Appellate Tribunal (ITAT) Delhi
Area Of Expertise
- Charities & Non Profit Organizations
- Cheque Bounce
- Corporate Law
- Taxation
Langauges
- English
- Hindi
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