Bar Council ID
4571
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Advocate Prakash Salsingikar
Experience: 13 Years
Mumbai-City, Maharashtra
Advocate Prakash Salsingikar
I have handelled various hardcore criminal cases. Appeare in high profile cases including Defence Lawyer in Shakti Mill Rape case, Anuhya Easter murder case, Adnan Patrawala murder case, Kurar village 4 murder case.
City Of Residence
Mumbai-City
Court Of Practice
- Bombay High Court
- District & Sessions Court, Mumbai
Area Of Expertise
- Cheque Bounce
- Criminal Law
- Family Law
Langauges
- English
- Hindi
- Marathi
- Gujarati
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