Bar Council ID
MP/686/2012
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Advocate HARIOM KEWAT
Experience: 7 Years
Guna, Madhya Pradesh
Advocate HARIOM KEWAT
Hard warks in fild
City Of Residence
Guna
Court Of Practice
- MadhyaPradesh High Court
Area Of Expertise
- Banking & Finance
- Cheque Bounce
- Child Custody
- Consumer Protection
- Contract Act
- Criminal Law
- Cyber Law
- Divorce & Alimony
- Family Law
- Information Technology
- Motor Vehicle Acts & Rules
Langauges
- Hindi
- English
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