Bar Council ID
D/2041/2012
- Lawyer Search
- Lawyer Profile
Advocate Dhiraj Malik
Experience: 10 Years
New Delhi, Delhi
Advocate Dhiraj Malik
City Of Residence
New Delhi
Court Of Practice
- Consumer Forum North, Tis Hazari
- Consumer Forum West, Janakpuri
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Dwarka
- District Court Faridabad
- District Court Gurgaon
- District Court Patiala House
- District Court Saket
- National Consumer Disputes Redressal Commission
- Punjab and Haryana High Court
- State Commission Delhi
Area Of Expertise
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