Bar Council ID
2019/2008
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Advocate Awadhesh Pratap Singh Sisodiya
Experience: 10 Years
Gwalior, Madhya Pradesh
Advocate Awadhesh Pratap Singh Sisodiya
1. Appeal allowed in the case of accused committed murder of 5 persons.
City Of Residence
Gwalior
Court Of Practice
- District Court Gwalior
- Madhya Pradesh High Court
- Madhya Pradesh High Court (Gwalior Bench)
Area Of Expertise
- Civil Law
- Constitutional Law
- Criminal Law
- Divorce & Alimony
- Family Law
- General Practice
Langauges
- English
- Hindi
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