Bar Council ID
D/3242/2013
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- Lawyer Profile
Advocate kamlesh Mishra
Experience: 6 Years
New Delhi, Delhi
Advocate kamlesh Mishra
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Central Administrative Tribunal Principal Bench, New Delhi
- Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Consumer Forums, Delhi
- Family Court, Delhi
- Income Tax Appellate Tribunal (ITAT) Delhi
- National Green Tribunal Principal Bench, New Delhi
- Supreme Court Of India
Area Of Expertise
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