Bar Council ID
276/1989
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- Lawyer Profile
Advocate Man Mohan Goel
Experience: 30 Years
Delhi, Delhi
Advocate Man Mohan Goel
Also a mediator at Rohini District Court.
City Of Residence
Delhi
Court Of Practice
- Central Administrative Tribunal Principal Bench, New Delhi
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Tis Hazari
- Family Court, Delhi
- Intellectual Property Appellate Board (IPAB), Delhi
- State Commission Delhi
- Supreme Court Of India
Area Of Expertise
- Arbitration & Conciliation
- Cheque Bounce
- Civil Law
- Competitive Practices
- Constitutional Law
- Criminal Law
- Family Law
- Intellectual Property Rights
- Labour Law
- Litigation
- Motor Vehicle Acts & Rules
- Property Law
- Will And Trust
Langauges
- English
- Hindi
- Urdu
- Punjabi
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