Bar Council ID
D/231A/1986
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Advocate S.P, SRIVASTAVA
Experience: 32 Years
New Delhi, Delhi
Advocate S.P, SRIVASTAVA
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Consumer Forum West, Janakpuri
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Saket
- District Court Tis Hazari
- Family Court, Delhi
- National Consumer Disputes Redressal Commission
- National Green Tribunal Principal Bench, New Delhi
- State Commission Delhi
- Supreme Court Of India
Area Of Expertise
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