Bar Council ID
P3668/14
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- Lawyer Profile
Advocate Pathik Bhasin
Experience: 5 Years
Chandigarh, Chandigarh
Advocate Pathik Bhasin
We deals in Criminal/ matrimonial/138/ bail matters
City Of Residence
Chandigarh
Court Of Practice
- District Court, Ambala
- Punjab and Haryana High Court
Area Of Expertise
- Accident & Injuries
- Cheque Bounce
- Child Custody
- Criminal Law
- Intellectual Property Rights
- Litigation
- Taxation
Langauges
- English
- Hindi
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