Bar Council ID
P/2138/2015
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Advocate Mandeep Singla
Experience: 4 Years
Chandigarh, Chandigarh
Advocate Mandeep Singla
Did ll.b. in gndu univ....aftr tht i start prctice before district court moga ,punjab Now i am shifted to chd andd start practisng in high court and other tribunals..i have experienced of 4 years in practice ..
City Of Residence
Chandigarh
Court Of Practice
- Punjab and Haryana High Court
Area Of Expertise
- Alternative Dispute Resolution
- Cheque Bounce
- Child Custody
- Civil Law
- Commercial Law
- Constitutional Law
- Consumer Protection
- Contract Act
- Criminal Law
- Divorce & Alimony
- Family Law
- Food & Drug Law
- Intellectual Property Rights
- Litigation
- Motor Vehicle Acts & Rules
- Muslim Law
- Property Law
Langauges
- English
- Hindi
- Punjabi
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