Bar Council ID
P-628-2017
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- Lawyer Profile
Advocate Mohit Kakkar
Experience: 2 Years
Chandigarh, Chandigarh
Advocate Mohit Kakkar
Any type of litigation in every district of punjab and haryana and chandigarh.
City Of Residence
Chandigarh
Court Of Practice
- Armed Forced Tribunal (AFT) Chandigarh
- Debt Recovery Tribunal (DRT), Chandigarh
- District Court Fatehabad
- District Court Mohali
- District Court Panchkula
- District Court Patiala
- District Court Sirsa
- District Court, Amritsar
- District Court, Chandigarh
- Punjab and Haryana High Court
Area Of Expertise
- Arbitration & Conciliation
- Bankruptcy
- Child Custody
- Civil Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Human Rights
Langauges
- English
- Hindi
- Punjabi
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