Bar Council ID
D/7161/2002
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Advocate Himanshu Mahajan
Experience: 17 Years
New Delhi, Delhi
Advocate Himanshu Mahajan
I help clients make winning strategies through both preventive measures and, when necessary, litigation. An Advocate enrolled with the Bar Council of Delhi member of High Court Bar Association, Saket Bar Association, etc., having varied and vast experience in different fields of law. He possesses rich experience in handling cases on behalf of various clients, both individual and institutions pertaining to matters relating to Criminal Laws, Matrimonial Laws, Corporate, Commercial, Labour Laws, Constitutional Law from District Courts until the Supreme Court and different Consumer Courts under the Consumer Protection Act including National Commission at New Delhi. A holder of degree in Bachelors of Laws from Faculty of Law, University of Delhi, he is also a Post Graduate in Business Management from Symbiosis Institute of Management Studies and Graduate in Commerce from University of Delhi.
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Faridabad
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
Area Of Expertise
- Cheque Bounce
- Civil Law
- Constitutional Law
- Consumer Protection
- Corporate Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Intellectual Property Rights
- Labour Law
- Landlord And Tenancy Law
- Litigation
- Property Law
- Real Estate
Langauges
- English
- Hindi
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