Bar Council ID
K/516F/1987
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- Lawyer Profile
Advocate Ravichandran C R
Experience: 20 Years
Trichur, Kerala
Advocate Ravichandran C R
City Of Residence
Trichur
Court Of Practice
- Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
- Debt Recovery Tribunal (DRT), Ernakulum
- Delhi High Court
- Kerala High Court
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
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