Bar Council ID
P/281/1990
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Advocate Rajiv Chopra
Experience: 29 Years
Panipat, Haryana
Advocate Rajiv Chopra
Advocate Rajiv Chopra has been practicing and handling cases independently with a result oriented approach both professionally and ethically with exp 27yrs
City Of Residence
Panipat
Court Of Practice
- Allahabad High Court
- District Court Panipat
- Family Court, Delhi
- Karnataka High Court (Kalaburagi Bench)
- Punjab and Haryana High Court
- Shimla High Court
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Agricultural Law
- Banking & Finance
- Bankruptcy
- Cheque Bounce
- Child Custody
- Civil Law
- Commercial Law
- Contract Act
- Corporate Law
- Criminal Law
- Cyber Law
- Divorce & Alimony
- Family Law
- Human Rights
- Immigration
- Insurance Law
- Intellectual Property Rights
- Landlord And Tenancy Law
- Litigation
- Motor Vehicle Acts & Rules
- Muslim Law
- Property Law
- Real Estate
- Recovery & Debt
- Securities Law
- Taxation
- Will And Trust
Langauges
- English
- Hindi
- Punjabi
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