Bar Council ID
P/127/2004
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- Lawyer Profile
Advocate Suneel Moudgil
Experience: 15 Years
Panipat, Haryana
Advocate Suneel Moudgil
I had been practicing and handling cases independently with a result-oriented approach, both professionally and ethically since 2004 and has now acquired over 15 years of professional experience in providing legal consultancy and advisory services in the legal matters involving Anticipatory Bail, Cheque Bounce, Civil, Consumer Court, Criminal, Divorce, Domestic Violence, Maintenance, Alimony, Family, Motor Accident, Recovery etc
City Of Residence
Panipat
Court Of Practice
- District Court Panipat
Area Of Expertise
- Cheque Bounce
- Child Custody
- Civil Law
- Criminal Law
- Divorce & Alimony
- Family Law
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