
Bar Council ID
98/1998
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Advocate Rajesh Savjani
Experience: 20 Years
Ahmedabad, Gujarat
Advocate Rajesh Savjani
Judge by results and not by efforts.
City Of Residence
Ahmedabad
Court Of Practice
- Bombay High Court
- Gujarat High Court
- Supreme Court Of India
Area Of Expertise
- Administrative Law
- Admiralty & Maritime Law
- Agricultural Law
- Alternative Dispute Resolution
- Arbitration & Conciliation
- Banking & Finance
- Business & Industry
- Civil Law
- Commercial Law
- Constitutional Law
- Consumer Protection
- Contract Act
- Corporate Law
- Customs & Central Excise
- Divorce & Alimony
- Family Law
- Food & Drug Law
- Information Technology
- Intellectual Property Rights
- Labour Law
- Motor Vehicle Acts & Rules
- Muslim Law
- Property Law
- Taxation
- Will And Trust
Langauges
- English
- Gujarati
- Hindi
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