Bar Council ID
3287/16
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Advocate MADAN KAUSHIK
Experience: 21 Years
Gurgaon, Haryana
Advocate MADAN KAUSHIK
KAUSHIK & ASSOCIATES:- We are dealing in 138 NI Act (Cheque Bounce) Cases, HMA-Matrimonial Cases, Divorce & Alimony, MACT-Motor Vehicle Act, All Criminal & Civil Cases / Labour Court Cases ,RTI And Accounts & Taxation GST (Goods & Service Tax),Income Tax-TDS , ESIC, EPF, Corporate Offices of Company , Shop Act., Govt. Department Liasoning , and other Legal Works.
City Of Residence
Gurgaon
Court Of Practice
- District Court Gurgaon
Area Of Expertise
- Banking & Finance
- Cheque Bounce
- Civil Law
- Criminal Law
- Divorce & Alimony
- Family Law
- General Practice
- Labour Law
- Litigation
- Motor Vehicle Acts & Rules
- Others
- R.T.I (Right To Information)
- Taxation
Langauges
- English
- Hindi
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