
Bar Council ID
D/396/2011
- Lawyer Search
- Lawyer Profile
Advocate R K Raju
Experience: 8 Years
New Delhi, Delhi
Advocate R K Raju
Specialist in civil and criminal both
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Saket
Area Of Expertise
- Accident & Injuries
- Civil Law
- Criminal Law
- Family Law
- Labour Law
Langauges
- English
- Hindi
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