Bar Council ID
P/2986/2009
- Lawyer Search
- Lawyer Profile
Advocate Asif Khan
Experience: 10 Years
Gurgaon, Haryana
Advocate Asif Khan
Penal Advocate for M/s Shriram Transport finance Company, The Gurgaon Central Co-operative Bank and Legal Aid.
City Of Residence
Gurgaon
Court Of Practice
- District Court Nuh
Area Of Expertise
- Accident & Injuries
- Banking & Finance
- Cheque Bounce
- Civil Law
- Criminal Law
- General Practice
- R.T.I (Right To Information)
Langauges
- English
- Hindi
- Urdu
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