Bar Council ID
MAH/915/1994
- Lawyer Search
- Lawyer Profile
Advocate Uday Warunjikar
Experience: 25 Years
Mumbai-City, Maharashtra
Advocate Uday Warunjikar
Vice president of bar association of india
City Of Residence
Mumbai-City
Court Of Practice
- Bombay High Court
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Administrative Law
- Arbitration & Conciliation
- Civil Law
- Constitutional Law
- Consumer Protection
Langauges
Forum discussions by Advocate Uday (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
