Bar Council ID
D/1225/2018
- Lawyer Search
- Lawyer Profile
Advocate Zeeshan Ali
Experience: 1 Years
New Delhi, Delhi
Advocate Zeeshan Ali
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City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Saket
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Bankruptcy
- Civil Law
- Consumer Protection
- Criminal Law
- Family Law
Langauges
- English
- Hindi
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