Bar Council ID
D/3502/2016
- Lawyer Search
- Lawyer Profile
Advocate Karan Jot Singh
Experience: 3 Years
New Delhi, Delhi
Advocate Karan Jot Singh
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Delhi High Court
- Supreme Court Of India
Area Of Expertise
Forum discussions by Advocate Karan Jot (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.