Bar Council ID
D/1998/2013
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- Lawyer Profile
Advocate Sandiv Kalia
Experience: 30 Years
New Delhi, Delhi
Advocate Sandiv Kalia
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Delhi High Court
- District Court Patiala House
- National Consumer Disputes Redressal Commission
- National Green Tribunal Principal Bench, New Delhi
- Supreme Court Of India
Area Of Expertise
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