Bar Council ID
D/3789/2017
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- Lawyer Profile
Advocate Mukesh Dubey
Experience: 2 Years
New Delhi, Delhi
Advocate Mukesh Dubey
vast knowledge in customs
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
- Delhi High Court
- District Court Patiala House
- Supreme Court Of India
Area Of Expertise
- Customs & Central Excise
Langauges
- English
- Hindi
- Sanskrit
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