Bar Council ID
D/2857/2014
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Advocate Mohit Sharma
Experience: 4 Years
New Delhi, Delhi
Advocate Mohit Sharma
I have an Experience of 4 years in Practice and have experience of handling cases under Criminal Law, Negotiable Instruments Act, Consumer Protection Act, Family Matters.
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Dwarka
- District Court Saket
- District Court Tis Hazari
Area Of Expertise
- Cheque Bounce
- Criminal Law
- Divorce & Alimony
- Family Law
- General Practice
Langauges
- English
- Hindi
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