Bar Council ID
d/2496/2014
- Lawyer Search
- Lawyer Profile
Advocate kartik rao
Experience: 4 Years
New Delhi, Delhi
Advocate kartik rao
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City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Dwarka
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Arbitration & Conciliation
- Civil Law
- Criminal Law
Langauges
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