Bar Council ID
D/2483/2011
- Lawyer Search
- Lawyer Profile
Advocate Preet Sokhal
Experience: 8 Years
New Delhi, Delhi
Advocate Preet Sokhal
8 years of experience in various courts across north India handling civil criminal matters etc
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Dwarka
- District Court Rohini
- District Court Tis Hazari
- National Green Tribunal Principal Bench, New Delhi
- State Commission Delhi
Area Of Expertise
- Arbitration & Conciliation
- Banking & Finance
- Business & Industry
- Cheque Bounce
- Civil Law
- Criminal Law
- Insurance Law
- Others
- Property Law
- Real Estate
- Recovery & Debt
Langauges
- Hindi
- English
- Punjabi
Forum discussions by Advocate Preet (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
