Bar Council ID
D.1307.2016
- Lawyer Search
- Lawyer Profile
Advocate Karan Govel
Experience: 3 Years
New Delhi, Delhi
Advocate Karan Govel
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
- Delhi High Court
- Income Tax Appellate Tribunal (ITAT) Delhi
- Intellectual Property Appellate Board (IPAB), Delhi
- National Green Tribunal Principal Bench, New Delhi
- Supreme Court Of India
Area Of Expertise
Forum discussions by Advocate Karan (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
