Bar Council ID
D/3340
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- Lawyer Profile
Advocate Vikas Sharma
Experience: 14 Years
New Delhi, Delhi
Advocate Vikas Sharma
...
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Dwarka
- District Court Gurgaon
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Banking & Finance
- Bankruptcy
- Child Custody
- Civil Law
- Criminal Law
- Customs & Central Excise
- Family Law
Langauges
- Hindi
- English
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