Bar Council ID
D/264/2004
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- Lawyer Profile
Advocate Gopesh Tripathi
Experience: 15 Years
New Delhi, Delhi
Advocate Gopesh Tripathi
Practice
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Dwarka
- District Court Karkardooma
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Arbitration & Conciliation
- Banking & Finance
- Cheque Bounce
- Child Custody
- Civil Law
- Competitive Practices
- Consumer Protection
- Corporate Law
- Criminal Law
- Divorce & Alimony
- Family Law
Langauges
- English
- Hindi
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Personal Meeting
- Duration: 30 Minutes
- 5100.00 /-
- Book Appointment