Bar Council ID
D/1891/2018
- Lawyer Search
- Lawyer Profile
Advocate Rajat Gupta
Experience: 2 Years
New Delhi, Delhi
Advocate Rajat Gupta
Meetings Via Call
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Karkardooma
- District Court Patiala House
- District Court Tis Hazari
Area Of Expertise
- Accident & Injuries
- Cheque Bounce
- Child Custody
- Consumer Protection
- Criminal Law
- Family Law
- Muslim Law
- R.T.I (Right To Information)
Langauges
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