Bar Council ID
709/2005
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Advocate Lokesh Bhola
Experience: 15 Years
New Delhi, Delhi
Advocate Lokesh Bhola
Vast experience of 15 years in corporate commercial laws.
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Arbitration & Conciliation
- Consumer Protection
- Corporate Law
- Property Law
- Real Estate
Langauges
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