Bar Council ID
D/7749/2018
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- Lawyer Profile
Advocate ABHISHEK ASWAL
Experience: 1 Years
Delhi, Delhi
Advocate ABHISHEK ASWAL
M.A MASS COMMUNICATION, BJMC , LL.B
City Of Residence
Delhi
Court Of Practice
- Appellate Tribunal for Electricity, Delhi
- Central Administrative Tribunal Principal Bench, New Delhi
- Delhi High Court
- District Court Dwarka
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- Family Court, Delhi
- National Green Tribunal Principal Bench, New Delhi
Area Of Expertise
- Arbitration & Conciliation
- Cheque Bounce
- Constitutional Law
- Consumer Protection
- Criminal Law
- Cyber Law
- Divorce & Alimony
- General Practice
- Human Rights
- Labour Law
- Media & Entertainment
- R.T.I (Right To Information)
Langauges
- English
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