Bar Council ID
D/231A/1986
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Advocate Satya Prakash Srivastava
Experience: 33 Years
New Delhi, Delhi
Advocate Satya Prakash Srivastava
Have been practicing various matters throughout country
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Dwarka
- District Court Karkardooma
- District Court Saket
- District Court Tis Hazari
- Supreme Court Of India
Area Of Expertise
- Arbitration & Conciliation
- Cheque Bounce
- Child Custody
- Civil Law
- Commercial Law
- Constitutional Law
- Consumer Protection
- Contract Act
- Divorce & Alimony
- Family Law
- General Practice
- Human Rights
- Labour Law
- Landlord And Tenancy Law
- Litigation
- Medical Malpractice
- Others
- Property Law
- Real Estate
- Recovery & Debt
- Will And Trust
Langauges
- English
- Hindi
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