Bar Council ID
UP/909/2015
- Lawyer Search
- Lawyer Profile
Advocate ANEES AHMAD
Experience: 4 Years
New Delhi, Delhi
Advocate ANEES AHMAD
A competent professional with 4 years of experience as a lawyer.An accomplished professional who has successfully managed case preparation and court proceedings.Solid interpersonal and communications skills in building key alliances and partnerships, having dealt with a diversity of clients and individuals.Highly organized & dedicated with a positive attitude, able to set effective priorities and handle multiple assignments under high pressure within tight deadlines
City Of Residence
New Delhi
Court Of Practice
- Allahabad High Court
- Delhi High Court
- District Court Dwarka
- District Court Karkardooma
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Family Law
Langauges
- English
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Personal Meeting
- Duration: 30 Minutes
- 5000.00 /-
- Book Appointment
