Puneet

Bar Council ID

D/5621/2017

Advocate Puneet Sheoran

Experience: 3 Years
Delhi, Delhi

Advocate Puneet Sheoran

Practices before Hon'ble Supreme Court of India and various High Courts as an independent advocate. Represent The State of Madhya Pradesh as Government Counsel before Hon'ble Supreme Court of India. Has been part of reportable judgements such as Validity & applicability of Aadhar card in India, Ram Janam-bhumi, Equal pay for equal work, State of Haryana vs Gargi(Criminal) and many more. Can be contacted on +91 9711115569

City Of Residence

Delhi

Court Of Practice
  • Appellate Tribunal of Value Added Tax, Delhi
  • Armed Forced Tribunal (AFT) Chandigarh
  • Armed Forced Tribunal (AFT) Delhi
  • Bombay High Court
  • Central Administrative Tribunal (CAT) Chandigarh
  • Central Administrative Tribunal (CAT) Delhi
  • Central Administrative Tribunal Principal Bench, New Delhi
  • Competition Commission of India
  • Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
  • Custom Excise & Service Tax Appellate Tribunal, Chandigarh
  • Debt Recovery Tribunal (DRT), Chandigarh
  • Debt Recovery Tribunal (DRT), Delhi
  • Debt Recovery Tribunal (DRT), Jaipur
  • Debts Recovery Appellate Tribunal, Delhi
  • Delhi High Court
  • District Court Dwarka
  • District Court Faridabad
  • District Court Gurgaon
  • District Court Karkardooma
  • District Court Patiala House
  • District Court Rewari
  • District Court Tis Hazari
  • Family Court, Delhi
  • Himachal Pradesh High Court
  • Jammu and Kashmir High Court
  • MadhyaPradesh High Court
  • National Company Law APPELLATE Tribunal New Delhi
  • National Company Law Tribunal
  • National Green Tribunal
  • National Green Tribunal Principal Bench, New Delhi
  • Punjab and Haryana High Court
  • Rajasthan High Court
  • State Commission Delhi
  • State Consumer Commission, Haryana
  • Supreme Court Of India
  • Telecom Disputes Settlement and Appellate Tribunal
  • Uttarakhand High Court
Area Of Expertise
  • Alternative Dispute Resolution
  • Arbitration & Conciliation
  • Armed Forced Tribunal
  • Cheque Bounce
  • Child Custody
  • Civil Law
  • Commercial Law
  • Constitutional Law
  • Corporate Law
  • Criminal Law
  • Divorce & Alimony
  • Environmental & Forest Law
  • Family Law
  • Others
Langauges
  • English
  • Hindi

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