Bar Council ID
1084
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Advocate Jr. Toprani
Experience: 21 Years
Mumbai-City, Maharashtra
Advocate Jr. Toprani
21 Years of Law and Enforcement Experience -
City Of Residence
Mumbai-City
Court Of Practice
- Bombay High Court
- Consumer District Forum, Mumbai
- Debt Recovery Tribunal (DRT) Ahmedabad
- Debt Recovery Tribunal (DRT), Delhi
- Debt Recovery Tribunal (DRT), Mumbai
- Delhi High Court
- Department of Information Technology, Mumbai
- Punjab and Haryana High Court
- Supreme Court Of India
Area Of Expertise
- Civil Law
- Corporate Law
- Cyber Law
- Information Technology
- R.T.I (Right To Information)
Langauges
- Gujarati
- Hindi
- English
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