Bar Council ID
D/2416/2005
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Advocate Pradeep Kumar Sharma
Experience: 14 Years
Delhi, Delhi
Advocate Pradeep Kumar Sharma
,Many cases acquittal dishonour of cheques and criminal law. Many dcreed in civil and HMA CASES
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Dwarka
- District Court Karkardooma
- District Court Saket
- District Court Tis Hazari
Area Of Expertise
- Accident & Injuries
- Cheque Bounce
- Child Custody
- Civil Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Family Law
- Motor Vehicle Acts & Rules
Langauges
- English
- Hindi
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