Bar Council ID
MAH 7860
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Advocate Raosaheb Anarthe Patil
Experience: 10 Years
Pune, Maharashtra
Advocate Raosaheb Anarthe Patil
Excellent
City Of Residence
Pune
Court Of Practice
- Bombay High Court
- BOMBAY HIGH COURT (NAGPUR BENCH)
- Consumer District Forum, Pune
- Debt Recovery Tribunal (DRT), Pune
- District Court Pune
- Family Court, Pune
- Revenue Tribunal, Pune
- Supreme Court Of India
Area Of Expertise
- Administrative Law
- Admiralty & Maritime Law
- Agricultural Law
- Alternative Dispute Resolution
- Armed Forced Tribunal
- Banking & Finance
- Business & Industry
- Charities & Non Profit Organizations
- Cheque Bounce
- Child Custody
- Civil Law
- Constitutional Law
- Consumer Protection
- Contract Act
- Corporate Law
- Criminal Law
- Cyber Law
- Divorce & Alimony
- Environmental & Forest Law
- Family Law
- Human Rights
- Information Technology
- Intellectual Property Rights
- Labour Law
- Landlord And Tenancy Law
- Media & Entertainment
- Medical Malpractice
- Motor Vehicle Acts & Rules
- Muslim Law
- Property Law
- Railways Act & Claim
- Will And Trust
Langauges
- English
- Hindi
- Marathi
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