Bar Council ID
D/220/1990
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- Lawyer Profile
Advocate AJESH LUTHRA
Experience: 30 Years
New Delhi, Delhi
Advocate AJESH LUTHRA
Service Matters Expertise
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal Principal Bench, New Delhi
- Delhi High Court
- Supreme Court Of India
Area Of Expertise
- Administrative Law
- Constitutional Law
- Education
- Litigation
Langauges
- English
- Punjabi
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