Bar Council ID
D/4559/17
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Advocate Rohit Kumar
Experience: 2 Years
New Delhi, Delhi
Advocate Rohit Kumar
Highly focused, confident, dedicated and committed Associate Lawyer with strong sense of values, passion for the truth and the thirst for justice seeks to establish a career with a major law firm committed to uphold and utilize the full strength of the law to help those in need find trust and solace in our judicial system.
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- District Court Dwarka
- District Court Karkardooma
- District Court Rohini
- District Court Tis Hazari
Area Of Expertise
- Banking & Finance
- Civil Law
- Criminal Law
- Family Law
Langauges
- English
- Hindi
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