Mehdi

Bar Council ID

JK/258/2012

Advocate Mehdi Safvi

Experience: 7 Years
New Delhi, Delhi

Advocate Mehdi Safvi

Nothing special

City Of Residence

New Delhi

Court Of Practice
  • Delhi High Court
  • District Court Tis Hazari
Area Of Expertise
  • Accident & Injuries
  • Administrative Law
  • Arbitration & Conciliation
  • Charities & Non Profit Organizations
  • Cheque Bounce
  • Civil Law
  • Family Law
  • Muslim Law
  • Will And Trust
Langauges
  • English
  • Hindi
  • Kashmiri
  • Urdu
  • Punjabi

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