Bar Council ID
D/2038/2015
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- Lawyer Profile
Advocate Manish Kumar
Experience: 4 Years
Delhi, Delhi
Advocate Manish Kumar
HAVING 4 years experience in dealing with the cases
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Karkardooma
- District Court Tis Hazari
- Supreme Court Of India
Area Of Expertise
- Cheque Bounce
- Civil Law
- Constitutional Law
- Divorce & Alimony
- Family Law
- Intellectual Property Rights
- Labour Law
- Landlord And Tenancy Law
Langauges
- English
- Hindi
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